Sumanta Chand Jain vs Member
2021 Latest Caselaw 11486 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                          RVWPET No. 119 of 2009

              Sumanta Chand Jain           ....          Petitioner
                                       Mr. S. P. Mishra, Advocate
                                  -versus-
              Member, Board of Revenue     ....       Opp. Parties
              Orissa, Cuttack and
              another
                                           Mr. L. Samantray, AGA
                          CORAM:
                         JUSTICE JASWANT SINGH
                         JUSTICE S.K. PANIGRAHI

                                       ORDER (Oral)

Order No. 09.11.2021

04. 1. This matter is taken up by virtual/physical mode.

2. Counsel for the Petitioner and learned AGA pray for time to submit their written submission along with Judgments and provisions of the statute to be relied upon.

3. List on 08.03.2022.

4. Interim order passed earlier shall continue till further orders.

(Jaswant Singh) Judge

(S. K. Panigrahi) Judge

AKP