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Balaram Meher vs Collector
2021 Latest Caselaw 11451 Ori

Citation : 2021 Latest Caselaw 11451 Ori
Judgement Date : 8 November, 2021

Orissa High Court
Balaram Meher vs Collector on 8 November, 2021
                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No.5374 of 2002

                  Balaram Meher                      ....                           Petitioner
                                                                Mr.G.K.Mohanty,
                                                              Sr.Advocate

                                                  -versus-

                  Collector, Bolangir & Ors.         ....                   Opposite Parties
                                                                       Mr.U.K.Sahoo, ASC,
                                                                            (For O.P.No.1)
                                                                    Mr.D.K.Sahoo, Advocate
                                                                            (For.O.P.No.5)




                           CORAM:
                           JUSTICE BISWANATH RATH
                                              ORDER

08.11.2021 Order No. 6 1. Heard learned counsel appearing for the parties in part. Parties are directed to bring the judgment to cover their case with written notes of submission, if any, by the next date.

2. Put up this matter on 15.11.2021 for further hearing.

(Biswanath Rath) Judge

Sks

 
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