Jagdish Chandra vs Gitanjali Sahu & Another
2021 Latest Caselaw 11447 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                               RPFAM No.60 of 2021

              Jagdish Chandra                        ....        Petitioner
              Panigrahy
                             Mr. S. Das,
                             Advocate

                                         -versus-
              Gitanjali Sahu & another               ....     Opp. Parties


                                   CORAM:
                          JUSTICE BISWAJIT MOHANTY
                                      ORDER

Order No. 08.11.2021

08. This matter is taken up through video conferencing mode.

As requested by Mr. S. Das, learned counsel for the petitioner, list this matter on 15.11.2021 in order to enable him to file certified copy of the judgment passed in Cr.P. No.24 of 2020.

( Biswajit Mohanty) Judge

Prasant