Bhaskar Sahoo vs State Of Orissa
2021 Latest Caselaw 11435 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       CRLREV No. 332 of 2021

                     Bhaskar Sahoo                               ....              Petitioner
                                                                  Ms. Aditi Hota, Advocate
                                                      -versus-
                     State of Orissa                             ....           Opposite Party
                                                                         Mr. K.K. Nayak, ASC

                             CORAM:
                             JUSTICE SAVITRI RATHO

Order No.                               ORDER
                                       08.11.2021

CRLREV No. 332 of 2021 & I.A. No. 477 of 2021

01. The matter is taken up by hybrid mode.

Heard Mr. Aditi Hota, learned counsel for the petitioner and Mr. K.K. Nayak, learned Additional Standing Counsel.

This is an application for condonation of delay. Ms. Aditi Hota, learned counsel for the petitioner states that the judgment of the learned appellate court has been passed on 27.11.2013, but the petitioner who is suffering from mental problem since 1995 and has been treated in Angul for some time but would not continue his treatment due to financial problems and was unable to challenge the order passed by the learned trial court and the learned appellate court. She further states that the petitioner has in the meanwhile been arrested on 26.08.2021, but his son who has sworn the affidavit in the Criminal Revision and the I.As. was not aware of his arrest and hence it is mentioned in I.A. 479 of 2021 that N.B.W. has been issued against him and he may be arrested.

Ms. Hota, learned counsel for the petitioner prays for one week time to file the documents in support of her submissions.

List this matter on 22.11.2021.

                                                                       ( Savitri Ratho)
            puspa                                                          Judge