Bhramarabar Sahoo & Ors vs State Of Orissa
2021 Latest Caselaw 11344 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     O.J.C. No.16656 of 2001

                  Bhramarabar Sahoo & Ors.       ....                           Petitioners
                                                             Mr.B.N.Bhuyan, Advocate

                                                 -versus-

                  State of orissa, represented ....                       Opposite Parties
                  through the Secretary,                              Mr.U.K.Sahoo, ASC
                  Revenue Office at                                        (For O.P.No.1)
                                                            Mr.Prabhav Behera on behalf of
                  Secretariat, Bhubaneswar &
                                                                 Mr.D.K.Mishra,Advocate
                  Ors.                                                     (For O.P.No.2)




                           CORAM:
                           JUSTICE BISWANATH RATH
                                             ORDER

05.11.2021 Order No. 16 1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge

Sks