Rabindra Sahu vs State Of Orissa
2021 Latest Caselaw 11314 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRREV No. 179 of 2001

                 Rabindra Sahu                         ....                  Petitioner
                                                              Mr. S.S. Rao, Advocate

                                              Versus
                 State of Orissa                     ....          Opposite Party
                                             Mr. Sibani Shankar Pradhan, A.G.A.


                           CORAM:
                           JUSTICE SAVITRI RATHO

                                             ORDER

Order No.                                   03.11.2021

   20.      1.        This matter is taken up by hybrid mode.

2. Heard Mr. S.S. Rao, learned counsel for the petitioner and Mr. Sibani Shankar Pradhan, learned Addl. Government Advocate for the State.

3. Learned counsel for the petitioner states that he shall file the written note of submissions along with citations by 06.11.2021.

4. Hearing is concluded and Judgment is reserved.

.........................

(Savitri Ratho) Judge Sukanta