FAO/562/2019
2021 Latest Caselaw 2999 Ori

Citation : 2021 Latest Caselaw 2999 Ori
Judgement Date : 1 March, 2021

Orissa High Court

FAO/562/2019 on 1 March, 2021

                                F.A.O. No.562 of 2019




02.   01.03.2021         Taking into consideration the period consumed in
                   obtaining the certified copy of the impugned judgment, it
                   appears that there is no delay in filing the appeal.
                        The Stamp Reporter is directed to verify the same
                   and submit a fresh report.
                        Put up this matter on 24.03.2021.
                        Report of the S.R. shall be submitted in the
                   meantime.
                                                   ................................
         jm                                        K.R. MOHAPATRA,J.

Download the LatestLaws.com Mobile App