Nilakantha Sahu vs State Of Odisha
2021 Latest Caselaw 747 Ori

                                     CRLA No.648 of 2019




                       Nilakantha Sahu                  ......           Appellant

                                                      -Versus-

                       State of Odisha                  ......           Respondent


                                         I.A. No.1234 of 2020
19.       21.01.2021           The     matter   is   taken   up     through    Video
                       Conferencing.
                               Let the learned counsel for the petitioner serve
                       the deposition copies on the learned counsel for the
                       State along with written note of submission indicating
                       the points challenging the impugned judgment and
                       order of conviction
                               List this matter on 11.02.2021.


                                                                             ..
                                                                  S.K. Sahoo, J.

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