4 21.01.2021 This Matter Is Taken ... vs Nos. 1 And 2 And Mr.Sanjay Kumar ...
2021 Latest Caselaw 723 Ori

Citation : 2021 Latest Caselaw 723 Ori
Judgement Date : 21 January, 2021

Orissa High Court

4 21.01.2021 This Matter Is Taken ... vs Nos. 1 And 2 And Mr.Sanjay Kumar ... on 21 January, 2021

                                W.P.(C) No.32771 of 2020




04   21.01.2021             This   matter   is   taken   up    through   Video
                  Conferencing because of COVID-19.
                              Mr.Somanath Mishra, learned counsel for the
                  petitioner, Mr.A.R.Das, learned counsel for opposite party
                  Nos. 1 and 2 and Mr.Sanjay Kumar Mishra, learned
                  counsel appearing for opposite party no.3.
                              Mr.Mishra, learned counsel for the petitioner
                  seeks short adjournment to go through the recent
                  judgment rendered in the matter of hike of School fees
                  by this Court.
                              Put up this matter in the week commencing
                  01.02.2021.
                                                         .......................

P.Patnaik,J

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