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CRLMC/1385/2016
2021 Latest Caselaw 634 Ori

Citation : 2021 Latest Caselaw 634 Ori
Judgement Date : 19 January, 2021

Orissa High Court
CRLMC/1385/2016 on 19 January, 2021
                                   CRLMC No.1385 of 2016




20.   19.01.2021           In the wake of the pandemic Covid-19, the case is taken up

                   through C.V.

                           Mr. Samir Kumar Mishra, learned counsel enters

                   appearance on behalf of the petitioner on being authorized by Mr.

                   Sudhakar Sahoo, learned counsel for the petitioner.

                           Heard, Mr. Samir Kumar Mishra, learned counsel

                   appearing for the petitioner, learned counsel appearing for the

                   State-opposite party no.1 and Mr. D.P. Dhal, learned counsel

                   appearing for the opposite parties no.2 to 6.

                           Hearing concluded and order/judgment is reserved.



                                                                   ..................

S.Pujahari, J

DA

 
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