Divisional Manager vs Gayadhara Mallick And Another
2021 Latest Caselaw 13001 Ori

       IN THE HIGH COURT OF ORISSA AT CUTTACK

      MACA No.921 of 2009, MACA No.922 of 2009 &
                MACA No.923 of 2009


In MACA No.921 of 2009
Divisional Manager, New India          ....         Appellant
Assurance Co. Ltd.
                                     Mr. M. Sinha, Advocate
                         -versus-
Gayadhara Mallick and another         ....        Respondents
                    Mr. B.N. Rath, Advocate for the Claimant
                       Mr. P.K. Das, Advocate for the Owner


In MACA No.922 of 2009
Divisional Manager, New India          ....         Appellant
Assurance Co. Ltd.
                                     Mr. M. Sinha, Advocate
                         -versus-
Smt. Kanaklata @ Kamini Mallick and ....          Respondents
another
                    Mr. B.N. Rath, Advocate for the Claimant
                       Mr. P.K. Das, Advocate for the Owner


In MACA No.923 of 2009
Divisional Manager, New India          ....         Appellant
Assurance Co. Ltd.
                                     Mr. M. Sinha, Advocate
                         -versus-
Bhagyadhar Mallick and another        ....        Respondents
                    Mr. B.N. Rath, Advocate for the Claimant
                       Mr. P.K. Das, Advocate for the Owner




                                                  Page 1 of 2
                                CORAM:
                               JUSTICE B. P. ROUTRAY
                                              ORDER

21.12.2021 Order No.

09. 1. Heard Mr. M. Sinha, learned counsel for the Insurance Company, Mr. Basudev Rout on behalf of Mr. B.N. Rath, learned counsel for the claimant and Mr. P.K. Das, learned counsel for the owner.

2. Hearing is concluded and judgment reserved.

3. If any of the parties want to file any citation, the same be filed within three days.

( B.P. Routray) Judge

B.K. Barik