Raj Kumar Patel vs State Of Odisha
2021 Latest Caselaw 12994 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No. 1493 of 2020

              Raj Kumar Patel                       ...                       Petitioner
                                                                Mr. N. Panda, Advocate
                                            - Versus -
              State of Odisha                        ...                 Opposite Party
                                                    Mr. P. Tripathy, Addl. Standing
                                                                           Counsel
                           CORAM:
                            JUSTICE SASHIKANTA MISHRA

ORDER_ 21.12.2021 Order No. 1. This matter is taken up through hybrid mode.

3.

2. Heard learned counsel for the petitioner and learned Addl. Standing Counsel for the State.

3. Let a report be submitted by learned Addl. Sessions Judge, Patnagarh as to whether the Pistol seized in connection with S.C. Case No. 55/2015 corresponding to Khapara Khole P.S. Case No. 1/2013 is still kept in Malkhana or disposed of in terms of the judgment passed in the case.

4. List this matter on 15th February, 2022.

5. Report shall be filed in the meantime.

(Sashikanta Mishra) A.K. Rana Judge