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State Of Odisha And Others vs Takam Rana & Another
2021 Latest Caselaw 12864 Ori

Citation : 2021 Latest Caselaw 12864 Ori
Judgement Date : 14 December, 2021

Orissa High Court
State Of Odisha And Others vs Takam Rana & Another on 14 December, 2021
                        IN THE HIGH COURT OF ORISSA AT CUTTACK


                                      W.A. No.384 of 2021

                State of Odisha and Others                 ....          Appellants
                                                          Mr. M.K. Khuntia, A.G.A.
                                              -versus-
                Takam Rana & another                        ....         Respondents

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA

                                              ORDER

Order No. 14.12.2021

02. 1. Notice on the appeal as well as in the petition for condonation of delay (I.A. No.968 of 2021) be issued by Registered Post with A.D. returnable by 7th March, 2022. Requisites be filed within three working days. Tracking report be placed on record. I.A. No.970 of 2021

2. Till next date, there shall be stay of the impugned judgment dated 10th November, 2020 passed in W.P.(C) No.28456 of 2020.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu

 
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