Chaitanya Sahoo vs Biju Pattanaik National Steel
2021 Latest Caselaw 12855 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WP(C) No. 1716 of 2021

             Chaitanya Sahoo                       ....                   Petitioners
                                                      Mr. B.P. Satapathy, Advocate
                                                -Versus -
             Biju Pattanaik National Steel         ....             Opposite Parties
             Institute & Anr.
                                                      Mr. S.S. Mohapatra, Advocate
                                                                      (O.Ps.1 & 2)

                          CORAM:
                           DR. JUSTICE B.R. SARANGI
                                             ORDER_
                                             14.12.2021

Order No.
            1.

This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. It is agreed by learned counsel for the parties that the issue involved in this case is analogous to one involved in W.P.(C) No. 19951 of 2020, which has been disposed of vide judgment dated 09.09.2021.

4. Therefore, in view of the reasons stated in the detailed judgment dated 09.09.2021 passed in W.P.(C) No. 19951 of 2020, this writ petition is allowed.

5. Issue urgent certified copy as per rules.

(Dr. B.R. Sarangi) Judge Alok