Bandhua Gochhayat vs State Of Odisha & Others
2021 Latest Caselaw 12686 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            WPC(OAC) No.864 of 2018

              Bandhua Gochhayat                       ....           Petitioner
                                                     Mr. Manas Pati, Advocate
                                         -versus-
              State of Odisha & others                ....         Opp. Parties

                                                          Mr. P.K. Muduli,
                                           Additional Government Advocate

                                      CORAM:

                         JUSTICE A.K. MOHAPATRA

                                          ORDER

Order No. 09.12.2021

WPC(OAC) Nos.864 of 2018 and 865 of 2018

04. Heard learned counsel for the parties.

Hearing is concluded and judgment is reserved.

( A.K. Mohapatra) Judge Jagabandhu