Ajaya Kumar Jena And Others vs Bhikari Chandra Naik And Others
2021 Latest Caselaw 12656 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   A.H.O. No.27 of 1996

               Ajaya Kumar Jena and others             ....           Appellants
                                                       Mr. S. Mishra, Advocate
                                         -versus-
               Bhikari Chandra Naik and others         ....         Respondents
                                                        Mr. J. Biswal, Advocate
                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE A.K. MOHAPATRA

                                          ORDER

Order No. 08.12.2021

30. 1. Hearing is concluded. Judgment is reserved.

2. Both the parties are permitted to file their respective written note of arguments within one week.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge Umakanta/Jagabandhu