Shri. Panna Lal Shome vs . North Eastern Hill University & Ors.
2024 Latest Caselaw 265 Meg

High Court of Meghalaya

Shri. Panna Lal Shome vs . North Eastern Hill University & Ors. on 13 May, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

 Serial No. 06
 Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

WP(C) No. 45 of 2015
                                                  Date of Order: 13.05.2024
Shri. Panna Lal Shome             Vs.   North Eastern Hill University & Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. B. Snaitang, Adv. vice
                                        Ms. A. Paul, Sr. Adv.
For the Respondent(s)             :     Ms. S. Shallam, Adv. vice

Mr. S. Sen, SC, NEHU.

Learned counsel for the petitioner has submitted that the written synopsis of the argument advanced before this Court has been filed.

Ms. S. Shallam, learned counsel vice Mr. S. Sen, SC, NEHU has also submitted that the written argument has been filed on behalf of the respondent/NEHU. Accordingly, this matter is now reserved for judgment.

Judge Meghalaya 13.05.2024 "D. Nary, PS"