Shri. Wallamhok Kshiar vs . State Of Meghalaya & 2 Ors.
2024 Latest Caselaw 97 Meg

Citation : 2024 Latest Caselaw 97 Meg
Judgement Date : 1 March, 2024

High Court of Meghalaya

Shri. Wallamhok Kshiar vs . State Of Meghalaya & 2 Ors. on 1 March, 2024

Serial No.05
Regular List
                     HIGH COURT OF MEGHALAYA
                         AT SHILLONG

Crl. A. No. 20 of 2023               Date of Order: 01.03.2024
____________________________________________________________
Shri. Wallamhok Kshiar    Vs. State of Meghalaya & 2 Ors.

Coram:
      Hon'ble Mr. Justice B. Bhattacharjee, Judge


Appearance:
For the Petitioner/Appellant(s) : Mr. C. H. Mawlong, Adv.
For the Respondent(s)           : Mr. K. Khan, AAG with

Mr. S. Sengupta, Addl. Sr. GA. Mr. J. N. Rynjah, GA.

Hearing concluded. Judgment reserved.

Judge Meghalaya 01.03.2024 "Biswarup PS"

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