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Eniwelstar Marwein & Ors. vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 357 Meg

Citation : 2024 Latest Caselaw 357 Meg
Judgement Date : 4 June, 2024

High Court of Meghalaya

Eniwelstar Marwein & Ors. vs . State Of Meghalaya & Ors. on 4 June, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial Nos. 14-28
Regular List
                    HIGH COURT OF MEGHALAYA
                           AT SHILLONG
WP(C) No. 403 of 2021 with
WP(C) No. 285 of 2022
WP(C) No. 507 of 2022
WP(C) No. 508 of 2022
WP(C) No. 509 of 2022
WP(C) No. 510 of 2022
WP(C) No. 511 of 2022
WP(C) No. 512 of 2022
WP(C) No. 513 of 2022
WP(C) No. 514 of 2022
WP(C) No. 520 of 2022
WP(C) No. 521 of 2022
WP(C) No. 522 of 2022
WP(C) No. 523 of 2022
WP(C) No. 524 of 2022                  Date of Order:04.06.2024

Eniwelstar Marwein & Ors.           Vs. State of Meghalaya & Ors.
Shri. Synsharbha Nongbsap           Vs. State of Meghalaya & Ors.
Shri. Phumiza Najiar & Ors          Vs. State of Meghalaya & Ors.
Shri. Cham Bareh & Ors.             Vs. State of Meghalaya & Ors.
Shri. Heisar Shylla & Ors.          Vs. State of Meghalaya & Ors.
Shri. Winfrithstar Nongtdu & Ors.   Vs. State of Meghalaya & Ors.
Shri. Vernon R.M. Kharkongor & Ors. Vs. State of Meghalaya & Ors.
Smt. Loka Paswet & Ors.              Vs. State of Meghalaya & Ors.
Shri. Precious Stone Pale & Ors.     Vs. State of Meghalaya & Ors.
Shri. Eborhi Myrphet & Ors.          Vs. State of Meghalaya & Ors.
Smt. Deiwa Passah & Ors.             Vs. State of Meghalaya & Ors.
Smt. Aromarose Dhar & Ors.           Vs. State of Meghalaya & Ors.
Shri. Dilbok Singh & Ors.            Vs. State of Meghalaya & Ors.
Smt. Lumlang Malang & Ors.           Vs. State of Meghalaya & Ors.
Smt. Wanlana Shadap & Ors.           Vs. State of Meghalaya & Ors.

Coram:
                    Hon'ble Mr. Justice H. S. Thangkhiew, Judge




                                      1
    Appearance:
   In WP(C) No. 403 of 2021
   For the Petitioner(s)            :Mr. K.C. Gautam, Adv.

  For the Respondent(s)       :Mr. K.P. Bhattacharjee, GA

Mr. H. Abraham, GA Ms. S. Bhattacharjee, GA Ms. S. Shyam, GA.

In WP(C) No. 285 of 2022 with

For the Petitioner(s) :Mr. Philemon Nongbri, Adv.

For the Respondent(s) :Mr. K.P. Bhattacharjee, GA Mr. H. Abraham, GA Ms. S. Bhattacharjee, GA Ms. S. Shyam, GA.

Compilation of the judgments on behalf of the petitioners has been supplied today.

Mr. K.P. Bhattacharjee, learned GA for the State respondents submits that the bullet points will be filed in the course of the day.

Hearing concluded.

Judgment reserved.

Judge Meghalaya 04.06.2024 "D.Thabah-PS"

 
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