Smti. Anowara Begum - vs - State Of Meghalaya & Ors.
2024 Latest Caselaw 577 Meg

High Court of Meghalaya

Smti. Anowara Begum - vs - State Of Meghalaya & Ors. on 23 August, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

                                                                                                                2024:MLHC:544



                                                     Serial No.30
                                                     Regular List
                                                                            HIGH COURT OF MEGHALAYA
                                                                                AT SHILLONG


                                                   MC[WP(C)]. No. 171 of 2023in
                                                   WP(C). No. 241 of 2023
                                                                                                   Date of Order : 23.08.2024

                                                   Smti. Anowara Begum              -Vs-         State of Meghalaya & Ors.


                                                   Coram:
                                                            Hon'ble Mr. Justice H.S.Thangkhiew, Chief Justice (Acting)

                                                   Appearance:
                                                   For the Petitioner/Applicant(s) :       Mr. S.Islam, Adv.
                                                                                           Ms. M.Rahman, Adv.

                                                   For the Respondent(s)            :      Dr. P.Agarwal, GA for R 1-3.

Mr. A.A.Sangma, Adv. for R 4.

In view of the judgment and order dated 23-08-2024, passed in WP(C). No. 241 of 2023, this Misc. case also stands disposed of.

Chief Justice (Acting)

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