Smti. Nonickha D. Momin vs . State Of Meghalaya & 6 Ors.
2022 Latest Caselaw 632 Meg

     Serial No. 04
     Supplementary
     List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG
Crl.M.C. No. 70 of 2022
In Crl.Petn. No. 53 of 2022
                                                  Date of Order: 26.10.2022
Smti. Nonickha D. Momin           Vs.         State of Meghalaya & 6 Ors.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. P.T. Sangma, Adv.
For the Respondent(s)             :     Mr. B. Bhattacharjee, AAG. with

Mr. S. Sengupta, Addl. PP. Ms. Z.E. Nongkynrih, GA. for R 1-4. None for R 5-7.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                         Yes/No

JUDGMENT AND ORDER (ORAL)

In view of the judgment and order dated 26.10.2022 passed in

Crl.Petn. No. 53 of 2022, this Misc. Case also stands disposed of.

Judge

Meghalaya 26.10.2022 "D. Nary, PS"