Shri. Nurul Amin vs . State Of Meghalaya & Anr.
2022 Latest Caselaw 614 Meg

Citation : 2022 Latest Caselaw 614 Meg
Judgement Date : 20 October, 2022

High Court of Meghalaya

Shri. Nurul Amin vs . State Of Meghalaya & Anr. on 20 October, 2022

Serial No. 16
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 147 of 2022                            Date of Order: 20.10.2022


   Shri. Nurul Amin               Vs.          State of Meghalaya & Anr.

   Coram:
                      Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) : Mr. N. Syngkon, Adv.

   For the Respondent(s)         : Mr. K.P. Bhattacharjee, GA

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.10.2022 "D.Thabah-PS"

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