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Shri. Nurul Amin vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 610 Meg

Citation : 2022 Latest Caselaw 610 Meg
Judgement Date : 20 October, 2022

High Court of Meghalaya
Shri. Nurul Amin vs . State Of Meghalaya & Ors. on 20 October, 2022
Serial No. 01
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 264 of 2020                               Date of Order: 20.10.2022


   Shri. Nurul Amin                    Vs.        State of Meghalaya & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :         Ms. P. Agarwal, Adv.

   For the Respondent(s)           :         Mr. H. Abraham, GA (For R 1-3)

Mr. S. Deb, Adv. (For R 4)

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.10.2022 "D.Thabah-PS"

 
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