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Shri Andrew Shabong & Ors. vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 604 Meg

Citation : 2022 Latest Caselaw 604 Meg
Judgement Date : 19 October, 2022

High Court of Meghalaya
Shri Andrew Shabong & Ors. vs . State Of Meghalaya & Ors. on 19 October, 2022
 Serial No. 27
 Regular List
                     HIGH COURT OF MEGHALAYA
                           AT SHILLONG

WP(C) No. 250 of 2020
                                         Date of Order: 19.10.2022

Shri Andrew Shabong & Ors.         Vs.     State of Meghalaya & Ors.

Coram:
                 Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Petitioner(s)       :    Ms. T. Yangi B, Sr. Adv. with
                                 Ms. P. Tariang, Adv.

For the Respondent(s)       :    Mr. H. Abraham, GA with

Ms. A. Thungwa, GA

Hearing concluded. Judgment reserved.

JUDGE

Meghalaya 19.10.2022 "V. Lyndem-PS"

 
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