Mohammad Saimullah vs . State Of Meghalaya & 2 Ors.
2022 Latest Caselaw 232 Meg

Citation : 2022 Latest Caselaw 232 Meg
Judgement Date : 23 May, 2022

High Court of Meghalaya

Mohammad Saimullah vs . State Of Meghalaya & 2 Ors. on 23 May, 2022

       Serial No. 11
       Regular List

                         HIGH COURT OF MEGHALAYA
                                AT SHILLONG

Crl. Rev. P. No. 1 of 2022
                                                     Date of Order: 23.05.2022
Mohammad Saimullah                    Vs.         State of Meghalaya & 2 Ors.

Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :         Mr. S. C. Chakrawarty, Sr. Adv. with
                                            Ms. A. Barua, Adv.
For the Respondent(s)             :         Mr. B. Bhattacharjee, AAG with

Ms. R. Colney, GA (For R 1) None for R 2 & 3

Parties are heard. Judgment is reserved.

Judge Meghalaya 23.05.2022 "Tiprilynti-PS"

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