Shri. Manik Dhar vs . Indian Overseas Bank & Anr.
2022 Latest Caselaw 200 Meg

Citation : 2022 Latest Caselaw 200 Meg
Judgement Date : 9 May, 2022

High Court of Meghalaya

Shri. Manik Dhar vs . Indian Overseas Bank & Anr. on 9 May, 2022

Serial No. 34
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   CRP No. 14 of 2016                                    Date of Order: 09.05.2022


   Shri. Manik Dhar                     Vs.         Indian Overseas Bank & Anr.

   Coram:
                        Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :          Mr. K. Paul, Sr. Adv. with
                                              Mr. S. Thapa, Adv.

   For the Respondent(s)            :         Mrs. T. Yangi B, Sr. Adv. with

Ms. I.M. Lyngdoh, Adv.

Counsels for the parties submit that written arguments are ready and will be filed in the course of the day.

Matter is reserved for judgment.

Judge

Meghalaya 09.05.2022 "D.Thabah-PS"

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