M/S Saj Food Products Pvt. Ltd. vs . State Of Meghalaya & Ors
2022 Latest Caselaw 64 Meg

Citation : 2022 Latest Caselaw 64 Meg
Judgement Date : 9 March, 2022

High Court of Meghalaya

M/S Saj Food Products Pvt. Ltd. vs . State Of Meghalaya & Ors on 9 March, 2022

    Serial No.01
    Supplementary List

                        HIGH COURT OF MEGHALAYA
                               AT SHILLONG
CRP No.32/2019
                                                 Date of Order: 09.03.2022
M/s Saj Food Products Pvt. Ltd.        Vs.       State of Meghalaya & ors
Coram:
          Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
          Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant (s)   : Dr. A Saraf, Sr.Adv
For the Respondent (s)             : Mr. A Kumar, Advocate General with

Ms. S Laloo, GA

Hearing concluded.

Judgment will be delivered on March 14, 2022.

(W. Diengdoh) (Sanjib Banerjee) Judge Chief Justice

Meghalaya 09.03.2022 "Lam DR-PS"

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