New India Assurance Co. Ltd. vs . Shri. Rimarka Kharnaior & 4 Ors.
2022 Latest Caselaw 465 Meg

Citation : 2022 Latest Caselaw 465 Meg
Judgement Date : 17 August, 2022

High Court of Meghalaya

New India Assurance Co. Ltd. vs . Shri. Rimarka Kharnaior & 4 Ors. on 17 August, 2022

Serial No. 03
Supplementary List

                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

MC(MACApp.) No. 10 of 2022 in
MACApp. No. 6 of 2022
                                                    Date of Decision: 17.08.2022
New India Assurance Co. Ltd.           Vs.    Shri. Rimarka Kharnaior & 4 Ors.
Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   : None appeared
For the Respondent(s)             : Mr. S. A. Sheikh, Adv.

In view of the judgment and order dated 17.08.2022 passed in MACApp. No. 6 of 2022, this misc. case also stands disposed of.

Judge Meghalaya 17.08.2022 "Tiprilynti-PS"

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