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Iohlang Sutnga vs . The District Collector, West
2022 Latest Caselaw 424 Meg

Citation : 2022 Latest Caselaw 424 Meg
Judgement Date : 2 August, 2022

High Court of Meghalaya

Iohlang Sutnga vs . The District Collector, West on 2 August, 2022

Serial No. 26-30
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   CRP No. 5 of 2020 with
   CRP No. 6 of 2020
   CRP No. 7 of 2020
   CRP No. 8 of 2020
   CRP No. 9 of 2020                                    Date of Order: 02.08.2022

   Iohlang Sutnga                      Vs.         The District Collector, West
                                                   Jaintia Hills District & Anr.

   Iohlang Sutnga                      Vs.         The District Collector, West
                                                   Jaintia Hills District & Anr.

   Iohlang Sutnga                      Vs.         The District Collector, West
                                                   Jaintia Hills District & Anr.

   Hundaka Shadap                      Vs.         The District Collector, West
                                                   Jaintia Hills District & Anr.

   Banisha Tariang                     Vs.         The District Collector, West
                                                   Jaintia Hills District & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:
   For the Petitioner/Appellant(s) :         Mr. J. Shylla, Adv. with
                                             Mr. M.L. Nongpiur, Adv.

   For the Respondent(s)           :         Mr. V.K. Jindal, Sr. Adv. with

Mr. V. Kumar, Adv.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 02.08.2022 "D.Thabah-PS"