Lamkang Khunou Village And 2 Ors vs Union Of India And 6 Ors
2026 Latest Caselaw 2326 Mani

Manipur High Court

Lamkang Khunou Village And 2 Ors vs Union Of India And 6 Ors on 31 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item no. 46-49
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                    WP(C) No. 692 of 2020 with
                    WP(C) No. 157 of 2021 with
                    WP(C) No. 558 of 2020 with
                     WP(C) No. 782 of 2022


Lamkang Khunou Village and 2 Ors.
                                                                   .... Petitioners
                                   - Versus -

Union of India and 6 Ors.
                                                                 .... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

31.03.2026

[1] Due to paucity of time, this matter cannot be taken up today.

[2] List this case on 12.05.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba