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Jeevan Limbu vs State Of Manipur & Ors
2026 Latest Caselaw 2323 Mani

Citation : 2026 Latest Caselaw 2323 Mani
Judgement Date : 31 March, 2026

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Manipur High Court

Jeevan Limbu vs State Of Manipur & Ors on 31 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                      IN. 16
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.31 17:23:41
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 467 of 2024
          Jeevan Limbu                                       ... Petitioner
                 Vs.
          State of Manipur & ors.                            ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

31-03-2026

Due to paucity of time, hearing of this case cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list this case again on 01-04-2026.

JUDGE Devananda

 
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