Salam Kunjakishore vs State Of Manipur & Ors
2026 Latest Caselaw 2320 Mani

Manipur High Court

Salam Kunjakishore vs State Of Manipur & Ors on 31 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                    IN. 3 & 4
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.31 17:23:18
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 241 of 2026
          Salam Kunjakishore                                  ... Petitioner
                 Vs.
          State of Manipur & ors.                             ... Respondents
                 With
          MC(WP(C)) No. 261 of 2026

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

31-03-2026

Ms. Rinika Maibam, learned counsel appeared for the petitioner and Mr. Shyam Sharma, learned GA appeared for the State respondents.

The counsel for the petitioner prays for taking up this matter tomorrow, i.e., on 01-04-2026.

As prayed for, list these cases again on 01-04-2026.

JUDGE Devananda