Md. Munir Ahmad vs Vrs
2026 Latest Caselaw 2319 Mani

Manipur High Court

Md. Munir Ahmad vs Vrs on 31 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                     Item Nos. 24-25
Gurum Date:
      2026.03.31             IN THE HIGH COURT OF MANIPUR
ayum 17:18:48
      +05'30'
                                       AT IMPHAL

          WP(C) No. 161 of 2024
          MD. Munir Ahmad                                            ...Petitioner/s
              Vrs.
          State of Manipur & 2 Ors                                 ...Respondent/s

With WP(C) No. 635 of 2021

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

31.03.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 25.05.2026.

JUDGE

Lucy

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