Citation : 2026 Latest Caselaw 2317 Mani
Judgement Date : 31 March, 2026
Item no. 51 & 52
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
RSA No. 6 of 2024 with
MC(RSA) No. 34 of 2024
Lisham Anilkumar Singh and 3 Ors.
.... Appellants
- Versus -
Kangjam Jayanta Singh
.... Respondent
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
31.03.2026
[1] Due to paucity of time, this matter cannot be taken up today.
[2] List this case on 20.05.2026.
[3] Interim order, if any, is extended till the next date.
JUDGE
Thoiba
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