Thokchom Ongbi Nunshi Devi vs Vrs
2026 Latest Caselaw 2261 Mani

Manipur High Court

Thokchom Ongbi Nunshi Devi vs Vrs on 30 March, 2026

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                                                                      Item No. 7
       Date:
EET    2026.03.30              IN THE HIGH COURT OF MANIPUR
       18:31:59
SINGH +05'30'                            AT IMPHAL

                               CRP(CRP.Art.227) No. 29 of 2024

                 Thokchom Ongbi Nunshi Devi
                                                                 Petitioner/s
                                              Vrs.
                 Thokchom Ningol Ibempishak Devi represented by her 4 LRs
                                                            Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

30.03.2026

Ms. Marina Thokchom, learned counsel for revision petitioner and

Mr. L.N. Ngamba, learned counsel for all the respondents are before this Court.

Ms. Marina Thokchom, learned counsel for revision petitioner,

requests for a short accommodation citing difficulty for the arguing counsel.

Afore-referred request for adjournment is acceded to.

List on 17.04.2026.

CHIEF JUSTICE

Indrajeet