M. Sule vs Vrs
2026 Latest Caselaw 2259 Mani

Manipur High Court

M. Sule vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                        Item Nos. 16-17
      2026.03.30
                           IN THE HIGH COURT OF MANIPUR
ayum 16:32:12
      +05'30'                        AT IMPHAL

             Cont. Case(C) No. 140 of 2022
             M. Sule                                               ...Petitioner/s
                 Vrs.
             M. Harekrishna Singh & 2 Ors                         ...Respondent/s

With MC(Cont. Case(C)) No. 175 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

None appeared for the petitioner; Mr. L. Rajesh,

learned counsel appeared for the respondent no. 1; Md.

Fakharuddin, learned counsel appeared for the respondent no. 2;

and Mr. S. Suresh, learned counsel appeared for the respondent

nos. 3 & 5.

The counsel appearing for the respondent nos. 3 & 5

seeks 2(two) weeks' time for filing affidavit in opposite.

Prayer is allowed.

List these cases again on 18.05.2025

JUDGE

Lucy

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