Thaodem Dhaneshwor Singh vs Vrs
2026 Latest Caselaw 2253 Mani

Manipur High Court

Thaodem Dhaneshwor Singh vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:                                                          Item Nos. 20-21
      2026.03.30
                          IN THE HIGH COURT OF MANIPUR
ayum 16:32:31
      +05'30'                       AT IMPHAL

             WP(C) No. 80 of 2025
             Thaodem Dhaneshwor Singh                                 ...Petitioner/s
                 Vrs.
             Union of India & 2 Ors                                ...Respondent/s

With MC(WP(C)) No. 72 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

None appeared on behalf of the petitioner.

Mr. Kh. Samarjit, learned Sr. counsel and DSGI

appeared for the respondents and submitted that affidavit-in-

opposition on behalf of the respondent has already been filed.

As the counsel for the petitioner is absent today, let

these cases be listed again on 19.05.2025

In the meantime petitioner is at liberty to file rejoinder

affidavit, if so, advised.

JUDGE

Lucy

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