Khwairakpam Wangkhei Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2246 Mani

Manipur High Court

Khwairakpam Wangkhei Singh & Ors vs State Of Manipur & Ors on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                   IN. 91 & 92
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.30 16:15:12
SINGH       +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
            WP(C) No. 1 of 2025
            Khwairakpam Wangkhei Singh & ors.                    ... Petitioners
                   Vs.
            State of Manipur & ors.                              ... Respondents
                   With
            MC(WP(C)) No. 1 of 2025

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

30-03-2026

Mr. N. Zequeson, learned counsel appeared for the petitioners and Mr. Th. Vashum, learned GA appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 07-04-2026.

JUDGE Devananda