Khundrakpam Warjit Singh vs Vrs
2026 Latest Caselaw 2237 Mani

Manipur High Court

Khundrakpam Warjit Singh vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.03.30
                                                                      Item Nos. 90
                           IN THE HIGH COURT OF MANIPUR
ayum 16:34:18
      +05'30'                        AT IMPHAL

              WP(C) No. 602 of 2024
              Khundrakpam Warjit Singh                              ...Petitioner/s
                  Vrs.
              State of Manipur & Anr                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

Mr. Juno Rahman, learned counsel appearing for the

petitioner seeks adjournment of the hearing of this case citing

personal inconvenience.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 09.04.2026.

JUDGE

Lucy

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