Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh
2026 Latest Caselaw 2231 Mani

Manipur High Court

Heikrujam Budhichandra Singh & Ors vs Heikrujam Koklei Singh on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM                                                      IN. 7 & 8
M DEVANANDA DEVANANDA SINGH
            Date: 2026.03.30 16:13:02
SINGH       +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
            MC(RSA) No. 8 of 2024
            Heikrujam Budhichandra Singh & ors.                 ... Applicants
                   Vs.
            Heikrujam Koklei Singh, represented by
            His LRs & ors.                                      ... Respondents
                   With
            RSA No. 3 of 2023

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

30-03-2026

Mr. H. Dijen, learned counsel appeared for the appellants and Mr. M. Rarry, learned senior counsel assisted by Ms. M. Nikita, learned counsel appeared for the respondents.

Arguments on behalf of the learned senior counsel on behalf of the respondents has been concluded today.

The counsel for the appellants prays for allowing him to submit a short reply day after tomorrow, i.e., on 01-04-2026.

As prayed for by the learned counsel appearing for the appellants, list these cases again on 01-04-2026 for further hearing.

JUDGE Devananda