Nongmaithem Biren Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2228 Mani

Manipur High Court

Nongmaithem Biren Singh vs State Of Manipur & Anr on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                      IN. 94
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.30 16:15:38
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 56 of 2025
          Nongmaithem Biren Singh                             ... Petitioner
                 Vs.
          State of Manipur & anr.                             ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

30-03-2026

None appeared for the petitioner.

Mr. Th. Vashum, learned GA appearing for the respondents seeks adjournment of hearing of this case citing personal inconvenience.

As prayed for, list this case again on 15-04-2026.

JUDGE Devananda