State Of Manipur & Anr vs Vrs
2026 Latest Caselaw 2226 Mani

Manipur High Court

State Of Manipur & Anr vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                     Item Nos. 48
      Date: 2026.03.30
                          IN THE HIGH COURT OF MANIPUR
ayum 16:32:50 +05'30'               AT IMPHAL

              MC(L.A. App.) No. 3 of 2025
              State of Manipur & Anr                         ...Applicant/s
                  Vrs.
              Smt. Chingshubam (N) Irom (O) Apambi Devi represented by her &
              7 LRS                                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

Mr. Shyam Sharma, learned GA appeared on behalf of

Mr. W. Niranjit, learned Dy. GA appearing for the applicants and

seeks adjournment of the hearing of this case citing personal

inconvenience on the part of the conducting counsel.

None appeared for the respondent.

As prayed for by the learned GA, list this case again

on 06.05.2025

JUDGE

Lucy

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