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Arambam Somarendro Singh & Anr vs State Of Manipur & Ors
2026 Latest Caselaw 2183 Mani

Citation : 2026 Latest Caselaw 2183 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Arambam Somarendro Singh & Anr vs State Of Manipur & Ors on 27 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                IN. 35
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.27 16:33:46
SINGH       +05'30'


                                 IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
            WP(C) No. 55 of 2026
            Arambam Somarendro Singh & anr.                     ... Petitioners
                   Vs.
            State of Manipur & ors.                             ... Respondents

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                            O R D E R

27-03-2026

Mr. Shyam Sharma, learned GA appearing for the respondents No. 1 to 3 seeks two weeks' further time for filing counter affidavit.

Md. Abdul Baqee Khan, learned counsel appearing for the petitioners has no objection.

As prayed for, list this case again on 13-05-2026.

JUDGE Devananda

 
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