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Thingujam Athouba Singh vs Vrs
2026 Latest Caselaw 2182 Mani

Citation : 2026 Latest Caselaw 2182 Mani
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thingujam Athouba Singh vs Vrs on 27 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM                                                           Item Nos. 41 & 42
                                      IN THE HIGH COURT OF MANIPUR
SAPANA SAPANA    CHANU
       Date: 2026.03.27

CHANU 16:37:56 +05'30'

                                                AT IMPHAL

                          MC (WP (C)) No. 61 of 2026
                          With WP (C) No. 52 of 2026

                          Thingujam Athouba Singh           ...Applicant/s
                              Vrs.
                          State of Manipur; & 2 Ors.               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.03.2026

As prayed for by the learned counsel appearing for the

petitioner, list these cases again on 21.05.2026.

JUDGE

Sapana

Page 1

 
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