Warepam Gandhi Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2145 Mani

Manipur High Court

Warepam Gandhi Singh & Ors vs State Of Manipur & Ors on 26 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                    IN. 36
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.26 16:38:56
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 629 of 2022
          Warepam Gandhi Singh & ors.                      ... Petitioners
                 Vs.
          State of Manipur & ors.                          ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

26-03-2026

In view of the adjournment slip submitted by the parties, list this case again on 28-05-2026.

JUDGE Devananda