M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences
2026 Latest Caselaw 2143 Mani

Manipur High Court

M/S Koireng Food Imphal vs Regional Institute Of Medical Sciences on 26 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                 IN. 22 to 24
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.26 16:39:46
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 145 of 2025
          M/S Koireng Food Imphal                             ... Petitioner
                 Vs.
          Regional Institute of Medical Sciences              ... Respondent
                 With
          MC(WP(C)) No. 245 of 2026 &
          MC(WP(C)) No. 141 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

26-03-2026

Mr. N. Jotendro, learned senior counsel assisted by Md. Abdul Baqee Khan, learned counsel appeared for the petitioner.

None appeared for the respondent.

As the counsel for the petitioner is absent today, let these cases be listed again tomorrow, i.e., on 27-03-2026.

JUDGE Devananda