Nongthombam Rocky Singh vs Punjab National Bank & Ors
2026 Latest Caselaw 2141 Mani

Manipur High Court

Nongthombam Rocky Singh vs Punjab National Bank & Ors on 26 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                     IN. 39
DEVANANDA DEVANANDA SINGH
            Date: 2026.03.26 16:38:30
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
           WP(C) No. 76 of 2024
           Nongthombam Rocky Singh                          ... Petitioner
                  Vs.
           Punjab National Bank & ors.                      ... Respondents

                                     B E F O R E
                       HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

26-03-2026

In view of the adjournment slip submitted by the parties, list this case again on 18-05-2026.

JUDGE Devananda