Collector (La) vs Abujam Bira Singh
2026 Latest Caselaw 2136 Mani

Citation : 2026 Latest Caselaw 2136 Mani
Judgement Date : 26 March, 2026

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Manipur High Court

Collector (La) vs Abujam Bira Singh on 26 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM                                                 IN. 5
DEVANANDA         DEVANANDA SINGH
                  Date: 2026.03.26 16:41:05
SINGH             +05'30'



                            IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
     MC(LA App.) No. 15 of 2023
     Collector (LA), Imphal West & anr.                      ... Applicants
            Vs.
     Abujam Bira Singh                                       ... Respondent

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

26-03-2026

Mr. M. Devananda, learned senior counsel and Addl. AG assisted by Ms. Jyotsana, learned counsel appeared for the applicants and Mr. N. Mahendra, learned counsel along with Mr. A. Suresh, learned counsel appeared for the respondent.

Argument on behalf of the learned counsel appearing for the respondent has concluded today.

Mr. M. Devananda, learned senior counsel and Addl. AG seeks ten days' time so as to enable him to produce the relevant official record in connection with the present condonation application.

As prayed for by the learned Addl. AG, list this case again on 08-04-2026 for further hearing.

Earlier interim order shall continue till the next date.

JUDGE Devananda