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Soibam Gunindro Singh vs Smt. Ongnam Ningol Loidang Devi & Ors
2026 Latest Caselaw 2135 Mani

Citation : 2026 Latest Caselaw 2135 Mani
Judgement Date : 26 March, 2026

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Manipur High Court

Soibam Gunindro Singh vs Smt. Ongnam Ningol Loidang Devi & Ors on 26 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA                                   IN. 32
DEVANANDA          SINGH
                   Date: 2026.03.26 16:41:17
SINGH              +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
      RSA No. 4 of 2021
      Soibam Gunindro Singh                                ... Appellant
             Vs.
      Smt. Ongnam Ningol Loidang Devi & ors.               ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

26-03-2026

Mr. Th. Henba, learned counsel appeared for the appellant. None appeared for the respondents.

Office note dated 25-03-2026 indicated that the connected Trial Court record in the file of the learned Civil Judge, Senior Division, Imphal East, Manipur, is yet to be received.

In view of the above, let this case be listed again on 28-05-2026.

JUDGE Devananda

 
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