Aribam Reena Devi vs Vrs
2026 Latest Caselaw 2095 Mani

Manipur High Court

Aribam Reena Devi vs Vrs on 26 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally
KABOR signed by
AMBAM KABORAMB
      AM SAPANA
                                                                     Item Nos. 15, 18, 19 & 20
SAPAN CHANU
A
      Date:
      2026.03.26
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
CHANU 17:15:59
      +05'30'




                     WP (C) No. 113 of 2025 With
                     MC (WP (C)) No. 112 of 2025 With
                     MC (WP (C)) No. 404 of 2024 With
                     WP (C) No. 468 of 2024

                     Aribam Reena Devi        ...Petitioner/s
                         Vrs.
                     State of Manipur; & Anr.       ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.03.2026

Mr. N. Zequeson, learned counsel appeared for the

petitioner, Mr. Shyam Sharma, learned GA appeared for the State,

Ms. Rinika Maibam, learned counsel appeared for respondent No. 5

and Mr. T. Momo, learned senior counsel assisted by Ms. N. Diana,

learned counsel appeared for respondents No. 3 & 4 in WP (C) No.

468 of 2024.

It has been submitted at the bar that the relief sought

for by the petitioner in these writ petitions has been granted by the

authorities by issuing an order dated 27.01.2026 by which the

petitioner has been allowed to hold the charge of Executive Engineer

in the Rural Development and Panchayati Raj Department.

Page 1 In view of the subsequent development, the counsel

appearing for the petitioner submitted that the present writ petitions

have become infructuous and the same can be closed.

In view of the submission made above, the present 2

writ petitions along with the connected applications are hereby closed

as infructuous.

The aforesaid order dated 27.01.2026 is marked as "X"

for identification and the same is placed on record.

JUDGE

Sapana

Page 2